Kumar Mundhra Vs Spell Organics Ltd And Others

Case No: Company Appeal (AT) (Insolvency) No. 219 Of 2018

Date of Decision: Oct. 29, 2018

Acts Referred: Companies Act, 2013 — Section 46, 46(1), 46(2), 56, 56(1), 56(4)#Arbitration And Conciliation Act, 1996 — Section 9

Hon'ble Judges: A.I.S. Cheema, J; Balvinder Singh Member (Technical)

Bench: Division Bench

Advocate: Shreyans Singhvi, Ekta Mehta, Dinesh Kumar Gupta, Vidit Gupta

Final Decision: Dismissed