Sh. Neeraj Bhatia Vs Davinder Ahluwalia And Ors

National Company Law Appellate Tribunal New Delhi 9 Feb 2018 Company Appeal (AT) (Insolvency) No. 142 Of 2017 (2018) 02 NCLAT CK 0014
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 142 Of 2017

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; A.I.S. Cheema, J

Advocates

Rakesh Kumar, Chetna Bisht, Priyanka Ghowarat

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 3(11), 3(12), 5(7), 5(8), 5(22), 7

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 02 NCLAT CK 0014
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J; A.I.S. Cheema, J
  • Bench: Full Bench
  • Advocates: Rakesh Kumar, Chetna Bisht, Priyanka Ghowarat
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 3(11), 3(12), 5(7), 5(8), 5(22), 7
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