Brands Academy Pvt Ltd And Ors Vs Rishu Monga (Ex-Director) And Ors

National Company Law Appellate Tribunal New Delhi 19 Mar 2018 Company Appeal (AT) No. 371, 417 Of 2017 (2018) 03 NCLAT CK 0028
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 371, 417 Of 2017

Hon'ble Bench

A.I.S. Cheema, J; Balvinder Singh, Member (Technical)

Advocates

Bijender Singh, Surendra, Mukul Talwar, Aman Bhalla

Final Decision

Dismissed

Acts Referred
  • Companies Act, 2013 - Section 167, 421
  • Companies Act, 1956 - Section 6, 9

Judgement Text

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