Yum ! Restaurants (India) Pvt Vs ITO

Income Tax Appellate Tribunal (Delhi D Bench) 25 Jun 2019 Income Tax Appeal No. 433/Del Of 2011 (2019) 06 ITAT CK 0066
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 433/Del Of 2011

Hon'ble Bench

Bhavnesh Saini, J; Prashant Maharishi (AM)

Advocates

Salil Kapoor, Naina Soin Kapil

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 143(3), 271, 271(l)(c), 271(1)(c), 274, 275

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 ITAT CK 0066
  • Coram: Bhavnesh Saini, J; Prashant Maharishi (AM)
  • Bench: Division Bench
  • Advocates: Salil Kapoor, Naina Soin Kapil
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 143(3), 271, 271(l)(c), 271(1)(c), 274, 275
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