Asian Natural Resources (India) Limited Vs IDBI Bank Limited

Case No: Company Appeal (AT) (Insolvency) No. 60, 62 Of 2017

Date of Decision: Aug. 11, 2017

Acts Referred: Insolvency And Bankruptcy Code, 2016 — Section 7#Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 4(3)

Hon'ble Judges: S.J. Mukhopadhaya, J; Balvinder Singh, Member (Technical)

Bench: Division Bench

Advocate: Arvind Kumar, Henna George, Abhishek Anand

Final Decision: Dismissed