DCIT Vs M/s. Tulip Star Hotels Ltd. Indra Palace
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 4126/Del Of 2011
Hon'ble Bench
Prashant Maharishi (AM); Amit Shukla, J
Advocates
Sugandha Sharma, Shashwat Bajpai, Sharad Agarwal
Final Decision
Dismissed
Acts Referred
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(4)
Judgement Text
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