Gaurav Garg Vs Commissioner Of Income Tax

Income Tax Appellate Tribunal (Delhi F Bench) 12 Jul 2019 Income Tax Appeal No. 5716/Del Of 2015 (2019) 07 ITAT CK 0032
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 5716/Del Of 2015

Hon'ble Bench

Kuldip Singh, J; Anadee Nath Misshra (AM)

Advocates

Surender Pal

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 ITAT CK 0032
  • Coram: Kuldip Singh, J; Anadee Nath Misshra (AM)
  • Bench: Division Bench
  • Advocates: Surender Pal
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 68, 69, 69A, 131, 132A, 142(1), 143(3), 153A, 271, 271(1), 271(1)(c), 276C
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