Eskay Video Pvt. Ltd. Vs Real Image Media Technologies Pvt. Ltd.

Competition Commission Of India 9 Aug 2016 Case No. 57 Of 2016 (2016) 08 CCI CK 0004
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 57 Of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member

Advocates

Bunmeet Singh, Bharat Budholia, Kaustav Kundu, Avinash Sharma, Gopal Jain, Rahul Rai, Samir Agrawal, Rhea Srivastava, Kriti Awasthi, Rajesh Mishra, Amit Thukral, Jawahar Trivedi, Jaiveer Shergill, Nikhil Pillai, Raj Kamal Chourasia

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2016) 08 CCI CK 0004
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member
  • Bench: Full Bench
  • Advocates: Bunmeet Singh, Bharat Budholia, Kaustav Kundu, Avinash Sharma, Gopal Jain, Rahul Rai, Samir Agrawal, Rhea Srivastava, Kriti Awasthi, Rajesh Mishra, Amit Thukral, Jawahar Trivedi, Jaiveer Shergill, Nikhil Pillai, Raj Kamal Chourasia
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)
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