M/S Indiacan Education Pvt. Ltd. Vs M/S Aldine Ventures Pvt. Ltd. And Ors

Competition Commission Of India 10 Nov 2016 Case No. 71 Of 2016 (2016) 11 CCI CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 71 Of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 3(3), 4, 19(1)(a), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 11 CCI CK 0005
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(3), 4, 19(1)(a), 26(2)
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