Vijay Gopal Vs Inox Leisure Ltd., Maheshwari Parmeshwari Mall,

Competition Commission Of India 28 Feb 2019 Case No. 29 Of 2018 (2019) 02 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 29 Of 2018

Hon'ble Bench

Ashok Kumar Gupta Chairperson; U. C. Nahta Member; Sangeeta Verma Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 2(h), 3(1), 3(4), 3(4)(c), 3(4)(a), 3(4)(b), 4, 19(3), 19(4), 19(3), 19(1)(a), 26(2), 27, 57, 66(6)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 02 CCI CK 0001
  • Coram: Ashok Kumar Gupta Chairperson; U. C. Nahta Member; Sangeeta Verma Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(h), 3(1), 3(4), 3(4)(c), 3(4)(a), 3(4)(b), 4, 19(3), 19(4), 19(3), 19(1)(a), 26(2), 27, 57, 66(6)
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