In The Matter Of Parsvnath Developers Limited Vs

Securities And Exchange Board Of India 4 Jan 2019 WTM/MPB/ISD/ 01/2019 (2019) 01 SEBI CK 0003
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

WTM/MPB/ISD/ 01/2019

Hon'ble Bench

Madhabi Puri, Whole Time Member

Acts Referred
  • Securities And Exchange Board Of India Act, 1992 - Section 11, 11(1), 11(4), 11A, 11B, 19
  • Companies Act, 1956 - Section 209(4A)
  • Companies Act, 2013 - Section 128(5)(a)

Judgement Text

Translate:
Himachal Pradesh HC
Sanjeev Kumar Vs State Of H.P.
16 Dec 2034
Himachal Pradesh HC
Laxman Dass & Others Vs Roop Chand
16 Dec 2033
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Case Metadata
  • Ck Citation: (2019) 01 SEBI CK 0003
  • Coram: Madhabi Puri, Whole Time Member
  • Bench: Single Bench
Referenced Acts & Sections
  • Securities And Exchange Board Of India Act, 1992 - Section 11, 11(1), 11(4), 11A, 11B, 19
  • Companies Act, 1956 - Section 209(4A)
  • Companies Act, 2013 - Section 128(5)(a)
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