M/s Raman Kumar Sawhney Vs ITO

Income Tax Appellate Tribunal (Delhi F Bench) 19 Aug 2019 Income Tax Appeal No. 6620 /Del Of 2016 (2019) 08 ITAT CK 0037
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6620 /Del Of 2016

Hon'ble Bench

H. S. Sidhu, J; Anadee Nath Misshra (AM)

Advocates

Mohd. Amir, Surender Pal

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 41(1), 68, 80C, 80CCF, 80D, 143(3), 234B

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 ITAT CK 0037
  • Coram: H. S. Sidhu, J; Anadee Nath Misshra (AM)
  • Bench: Division Bench
  • Advocates: Mohd. Amir, Surender Pal
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 41(1), 68, 80C, 80CCF, 80D, 143(3), 234B
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