DLF Phase IV Commercial Developers Limited Vs

National Company Law Appellate Tribunal New Delhi 19 Aug 2019 Company Appeal (AT) No. 180 Of 2019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) No. 180 Of 2019

Hon'ble Bench

Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)

Advocates

Dr. U.K. Chaudhary, Naveen Dahiya, Manisha Chaudhary, Dhruv Gupta, Himanshu Handa

Final Decision

Allowed

Acts Referred

Companies Act, 2013 — Section 230, 230(9), 232, 421

Judgement Text

Translate:
Supreme Court
M/s Tarachand Logistic Solutions Limited Vs State Of Andhra Pradesh & Ors
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Case Metadata
  • Coram: Bansi Lal Bhat, J; Balvinder Singh, Member (Technical)
  • Bench: Division Bench
  • Advocates: Dr. U.K. Chaudhary, Naveen Dahiya, Manisha Chaudhary, Dhruv Gupta, Himanshu Handa
  • Result: Allowed
Referenced Acts & Sections

Companies Act, 2013 — Section 230, 230(9), 232, 421

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