Quadrant Epp Surlon India Ltd. Vs Ina Bearings India Pvt. Ltd.

Competition Commission Of India 27 May 2013 Case No. 19 Of 2013 (2013) 05 CCI CK 0007
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 19 Of 2013

Hon'ble Bench

Ashok Chawla Chairperson; Geeta Gouri Member; Anurag Goel Member; M.L.Tayal Member; S.N. Dhingra Member; S.L. Bunker Member

Advocates

Manoj Kumar Garg, R.K. Singh

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c)(i), 19(5), 19(7), 26(1), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2013) 05 CCI CK 0007
  • Coram: Ashok Chawla Chairperson; Geeta Gouri Member; Anurag Goel Member; M.L.Tayal Member; S.N. Dhingra Member; S.L. Bunker Member
  • Bench: Full Bench
  • Advocates: Manoj Kumar Garg, R.K. Singh
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c)(i), 19(5), 19(7), 26(1), 26(2)
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