Rajiv Kumar Chauhan Vs M/S Bptp Ltd., Bptp Crest, Plot No.15,

Competition Commission Of India 31 Jul 2013 Case No. 33 Of 2013 (2013) 07 CCI CK 0010
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 33 Of 2013

Hon'ble Bench

Ashok Chawla Chairperson; Geeta Gouri Member; Anurag Goel Member; S. N. Dhingra Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 4, 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2013) 07 CCI CK 0010
  • Coram: Ashok Chawla Chairperson; Geeta Gouri Member; Anurag Goel Member; S. N. Dhingra Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 26(2)
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