Dy. Commissioner Of Income Tax Vs M/s The Delhi Public School Society

Income Tax Appellate Tribunal (Delhi G Bench) 8 Aug 2019 Income Tax Appeal No. 2761 /Del Of 2017 (2019) 08 ITAT CK 0071
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 2761 /Del Of 2017

Hon'ble Bench

Bhavnesh Saini, J; Anadee Nath Misshra (AM)

Advocates

S.S. Rana, Nirbhay Mehta

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 2(12A), 2(15), 10(23C)(vi), 11, 11(1)(a), 11(4A), 12, 12A, 12AA, 13, 70, 71, 72, 73, 74, 143(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 ITAT CK 0071
  • Coram: Bhavnesh Saini, J; Anadee Nath Misshra (AM)
  • Bench: Division Bench
  • Advocates: S.S. Rana, Nirbhay Mehta
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 2(12A), 2(15), 10(23C)(vi), 11, 11(1)(a), 11(4A), 12, 12A, 12AA, 13, 70, 71, 72, 73, 74, 143(3)
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