AT& T Communication Services India Pvt Ltd Vs DCIT

Income Tax Appellate Tribunal (Delhi A Bench) 14 Aug 2019 Income Tax Appeal No. 6322 /Del Of 2014 (2019) 08 ITAT CK 0072
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 6322 /Del Of 2014

Hon'ble Bench

Beena A Pillai, J; Prashant Maharishi (AM)

Advocates

K. M. Gupta, Chinu Bhasin, Damini Agarwal

Final Decision

Partly Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 40(a), 92CA(3), 142(2A), 143(3), 144C, 153(1), 195, 234B, 271(1)(c)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 ITAT CK 0072
  • Coram: Beena A Pillai, J; Prashant Maharishi (AM)
  • Bench: Division Bench
  • Advocates: K. M. Gupta, Chinu Bhasin, Damini Agarwal
  • Result: Partly Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 40(a), 92CA(3), 142(2A), 143(3), 144C, 153(1), 195, 234B, 271(1)(c)
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