Madhusudan Sharma Vs J.D. Aneja Edibles Pvt. Ltd.

National Company Law Appellate Tribunal New Delhi 27 Aug 2019 Company Appeal (AT) (Insolvency) No. 764 Of 2019
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 764 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Vinod Kr. Chaurasia

Final Decision

Allowed

Acts Referred

Insolvency And Bankruptcy Code, 2016 — Section 29A(g), 43, 45, 50, 66

Judgement Text

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Case Metadata
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Full Bench
  • Advocates: Vinod Kr. Chaurasia
  • Result: Allowed
Referenced Acts & Sections

Insolvency And Bankruptcy Code, 2016 — Section 29A(g), 43, 45, 50, 66

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