Deepak Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi Smc Bench) 1 Aug 2019 Income Tax Appeal No. 7204 /Del Of 2018 (2019) 08 ITAT CK 0092
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 7204 /Del Of 2018

Hon'ble Bench

Bhavnesh Saini, J

Advocates

Vinod Kumar Goel, S.L. Anuragi

Final Decision

Allowed

Acts Referred
  • Income Tax Act, 1961 - Section 44AF, 144, 144(3), 147

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 ITAT CK 0092
  • Coram: Bhavnesh Saini, J
  • Bench: Single Bench
  • Advocates: Vinod Kumar Goel, S.L. Anuragi
  • Result: Allowed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 44AF, 144, 144(3), 147
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