Gireesh Kumar Sanghi Vs Ravi Sanghi And Ors.
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeals (AT) No. 156, 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167 Of 2019
Hon'ble Bench
S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
Advocates
Yogesh Jagia, Alisha Chopra, Hitesh Sachar, Anju Jain, Namita Jose, Shagun Singh
Final Decision
Dismissed
Acts Referred
Companies Act, 2013 — Section 408, 420, 421, 425#Contempt Of Courts Act, 1971 — Section 7, 10, 112, 14, 19, 20#Constitution Of India, 1950 — Article 215
Judgement Text
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