Lalla Ram Maurya Vs Income Tax Officer

Case No: Income Tax Appeal No. 6752 /Del Of 2018

Date of Decision: July 29, 2019

Acts Referred: Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131

Hon'ble Judges: R.K. Panda (AM); Kuldip Singh, J

Bench: Division Bench

Advocate: Saubhagya Agarwal, Naina Soin Kapil

Final Decision: Allowed