Manjit Commercial LLP Vs SPM Auto Pvt. Ltd. And Anr
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Company Appeal (AT) (Insolvency) No. 732 Of 2019
Hon'ble Bench
S. J. Mukhopadhaya, J; Kanthi Narahari, Member (Technical)
Advocates
Dinkar Singh
Final Decision
Dismissed
Acts Referred
- Insolvency And Bankruptcy Code, 2016 - Section 12, 30(6), 31, 33(1), 56
- Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 - Regulation 2, 12, 12(1), 33, 44(1)
Judgement Text
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