M/s. KUS Group Vs M/s.Emayam Industries Private Limited & Others

Madras High Court 26 Jun 2019 Civil Revision Petition (PD) No. 2055 Of 2019, Civil Miscellaneous Petition No. 13286 Of 2019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition (PD) No. 2055 Of 2019, Civil Miscellaneous Petition No. 13286 Of 2019

Hon'ble Bench

M. Govindaraj, J

Advocates

A.R.L. Sundaresan, R. Bharanidharan

Final Decision

Disposed Off

Acts Referred

Code Of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 3(a), Order 39 Rule 3(b), Order 43 Rule 1(r)

Judgement Text

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Case Metadata
  • Coram: M. Govindaraj, J
  • Bench: Single Bench
  • Advocates: A.R.L. Sundaresan, R. Bharanidharan
  • Result: Disposed Off
Referenced Acts & Sections

Code Of Civil Procedure, 1908 — Order 39 Rule 3, Order 39 Rule 3(a), Order 39 Rule 3(b), Order 43 Rule 1(r)