Sumitomo Corporation And Others Vs DDIT And Others
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Income Tax Appeal No. 5964/Del Of 2010, 3675, 3676, 3677, 3695, 3696, 3713, 3714 /Del Of 2014, 1114, 6384, 6385/Del Of 2015
Hon'ble Bench
G.D. Agrawal (VP); Kamble, J
Advocates
C. S. Agarwal, Ravi P. Mall, Manish Bansal, G. K. Dhall
Final Decision
Allowed
Acts Referred
- Income Tax Act, 1961 - Section 9(1)(vii), 28, 30D, 31D, 32D, 33D, 34D, 35D, 36D, 37D, 38D, 39D, 40D, 41D, 42D, 43D, 44D, 44DA, 115A, 139(1), 142(1), 143(1)(a), 143(2), 195, 208, 209, 209(1), 209(1)(d), 234A, 234B, 234C, 234D, 244A, 271 (1)(c)
- Foreign Exchange Regulation Act, 1973 - Section 29(l)(a)
Judgement Text
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