M/s. OTM Jewellery Pvt. Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal (Delhi E Bench) 24 Sep 2019 Income Tax Appeal No. 1095 /Del Of 2017 (2019) 09 ITAT CK 0058
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Income Tax Appeal No. 1095 /Del Of 2017

Hon'ble Bench

Bhavnesh Saini, J; O.P. Kant (AM)

Advocates

Vijay Kumar Gupta, Atiq Ahmad

Final Decision

Dismissed

Acts Referred
  • Income Tax Act, 1961 - Section 194C, 194I, 1941, 201(1), 201(1A)
  • Income Tax Rules, 1962 - Rule 46A

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 ITAT CK 0058
  • Coram: Bhavnesh Saini, J; O.P. Kant (AM)
  • Bench: Division Bench
  • Advocates: Vijay Kumar Gupta, Atiq Ahmad
  • Result: Dismissed
Referenced Acts & Sections
  • Income Tax Act, 1961 - Section 194C, 194I, 1941, 201(1), 201(1A)
  • Income Tax Rules, 1962 - Rule 46A
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