Income Tax Officer Vs Late Shri Saurabh Gupta Through
Case No: Income Tax Appeal No. 5229 /Del Of 2016
Date of Decision: Sept. 23, 2019
Acts Referred: Income Tax Act, 1961 — Section 268A
Hon'ble Judges: Amit Shukla, J; B. R. R. Kumar (AM)
Bench: Division Bench
Advocate: S.S. Rana, Lalit Mohan
Final Decision: Dismissed