Pappu Vs State Of Uttar Pradesh And Another

Allahabad High Court 24 Jul 2019 Criminal Revision No. 431 Of 2001 (2019) 07 AHC CK 0105
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision No. 431 Of 2001

Hon'ble Bench

Virendra Kumar Srivastava, J

Advocates

R.S. Singh, Anand Kumar Pandey, Kamini Pandey (Dubey), R.B.Singh, Vinay Khare

Final Decision

Dismissed

Acts Referred
  • Evidence Act, 1872 - Section 134

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 AHC CK 0105
  • Coram: Virendra Kumar Srivastava, J
  • Bench: Single Bench
  • Advocates: R.S. Singh, Anand Kumar Pandey, Kamini Pandey (Dubey), R.B.Singh, Vinay Khare
  • Result: Dismissed
Referenced Acts & Sections
  • Evidence Act, 1872 - Section 134
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