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Allahabad High Court (Lucknow Bench) 24 Jul 2019 Special Appeal No. 282 Of 2019 (2019) 07 AHC CK 0109
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Special Appeal No. 282 Of 2019

Hon'ble Bench

Pankaj Kumar Jaiswal, J; Jaspreet Singh, J

Advocates

Piyush Kumar Agarwal, Rahul Tripathi, Dhruv Mathur

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 21
  • Allahabad High Court Rules, 1952 - Rule 5
  • Constitution Of India, 1950 - Article 226, 227

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 AHC CK 0109
  • Coram: Pankaj Kumar Jaiswal, J; Jaspreet Singh, J
  • Bench: Division Bench
  • Advocates: Piyush Kumar Agarwal, Rahul Tripathi, Dhruv Mathur
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 21
  • Allahabad High Court Rules, 1952 - Rule 5
  • Constitution Of India, 1950 - Article 226, 227
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