Khasgi Devi Ahilyabai Holkar Charities Trust Indore Vs Krishna Kumar Dwivedi And Another

Allahabad High Court 14 Oct 2019 Matters Under Article 227 No. 6618 Of 2019 (2019) 10 AHC CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Matters Under Article 227 No. 6618 Of 2019

Hon'ble Bench

Surya Prakash Kesarwani, J

Advocates

Pratik J. Nagar, Atul Dayal, Pramod Kumar Srivastava, Amar Nath Bhargava

Final Decision

Allowed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 47, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103
  • Provincial Small Cause Courts Act, 1887 - Section 25
  • Constitution Of India, 1950 - Article 227

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 10 AHC CK 0021
  • Coram: Surya Prakash Kesarwani, J
  • Bench: Single Bench
  • Advocates: Pratik J. Nagar, Atul Dayal, Pramod Kumar Srivastava, Amar Nath Bhargava
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 47, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103
  • Provincial Small Cause Courts Act, 1887 - Section 25
  • Constitution Of India, 1950 - Article 227
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