Rajiv Dhamija Vs Alliance Broadband Services Pvt. Ltd. & Another

National Company Law Appellate Tribunal New Delhi 22 Oct 2019 Company Appeal (AT) (Insolvency) No. 1002 Of 2019
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1002 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)

Advocates

Nidhi Mohan Parashar, P. Sharma, Ratnako Banerji, Abhijeet Sinha, Arijit Mazumdar, Saikat Sarkar, Akansha Kaushik, Kanishk, Devendra Raut, Garima Bajaj, Kunal Tandon, Niti Jain, Rashmi Singhania, Prodyut Banerjee, Sujan Kumar Ghosh, Vinay Shukla

Final Decision

Disposed Of

Acts Referred

Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 12A

Judgement Text

Translate:
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Case Metadata
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J; Kanthi Narahari, Member (Technical)
  • Bench: Full Bench
  • Advocates: Nidhi Mohan Parashar, P. Sharma, Ratnako Banerji, Abhijeet Sinha, Arijit Mazumdar, Saikat Sarkar, Akansha Kaushik, Kanishk, Devendra Raut, Garima Bajaj, Kunal Tandon, Niti Jain, Rashmi Singhania, Prodyut Banerjee, Sujan Kumar Ghosh, Vinay Shukla
  • Result: Disposed Of
Referenced Acts & Sections

Insolvency And Bankruptcy Code, 2016 — Section 7, 9, 12A

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