Tngen Singh Basaiawmoit Vs State Of Meghalaya & Ors

Meghalaya High Court 23 Aug 2019 Writ Petition (C) No. 508 Of 2018 (2019) 08 MEG CK 0027
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 508 Of 2018

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

S.A. Sheikh, N.D. Chullai, A.H. Kharwanlang, R. Debnath

Final Decision

Disposed Off

Acts Referred
  • Indian Penal Code, 1860 - Section 406, 409, 465, 466, 468, 477(A)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 MEG CK 0027
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: S.A. Sheikh, N.D. Chullai, A.H. Kharwanlang, R. Debnath
  • Result: Disposed Off
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 406, 409, 465, 466, 468, 477(A)
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