Chandra Shekhar Prasad Vs Union Of India Through The Secretary And Ors

Patna High Court 6 Nov 2019 Civil Writ Jurisdiction Case No. 21498 Of 2019 (2019) 11 PAT CK 0011
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Civil Writ Jurisdiction Case No. 21498 Of 2019

Hon'ble Bench

Amreshwar Pratap Sahi, CJ; Ashutosh Kumar, J

Advocates

Munna Pd. Dixit, S.K. Dixit, Sanjay Kumar Choubey, Swastika, S.D. Sanjay, Kumar Priya Ranjan

Final Decision

Dismissed

Judgement Text

Translate:

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,

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FROMÂ Â Â TO","Designation, emoluments

& nature of employment","Full name & address of

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