Rajiv Kumar Agarwalla And Ors Vs Rajesh Kumar Kejriwal And Ors.

National Company Law Appellate Tribunal New Delhi 18 Nov 2019 Company Appeal (AT) (Insolvency) No. 588, 589 Of 2018 (2019) 11 NCLAT CK 0033
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 588, 589 Of 2018

Hon'ble Bench

S. J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Ashish Dholakia, Bharat Sood, Dhanpat Ram Agarwal, Abhijeet Sinha, Aditya Shukla, Jitendra Lohia

Final Decision

Dismissed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 3(7), 3(14)(a), 3(14)(b), 7, 14, 17, 70, 74
  • Reserve Bank Of India Act, 1934 - Section 45(I), 45(IA), 45(TA)
  • Companies Act, 2013 - Section 2(20)
  • Limited Liability Partnership Act, 2008 - Section 2(1)(n)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 11 NCLAT CK 0033
  • Coram: S. J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Ashish Dholakia, Bharat Sood, Dhanpat Ram Agarwal, Abhijeet Sinha, Aditya Shukla, Jitendra Lohia
  • Result: Dismissed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 3(7), 3(14)(a), 3(14)(b), 7, 14, 17, 70, 74
  • Reserve Bank Of India Act, 1934 - Section 45(I), 45(IA), 45(TA)
  • Companies Act, 2013 - Section 2(20)
  • Limited Liability Partnership Act, 2008 - Section 2(1)(n)
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