Kanpur Development Authority Vs Durga Prasad Yadav

National Consumer Disputes Redressal Commission 5 Sep 2019 Consumer Case No. 1731 Of 2019 (2019) 09 NCDRC CK 0083
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 1731 Of 2019

Hon'ble Bench

R.K. Agrawal, President; M. Shreesha, Member

Advocates

Shweta Kapoor

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 09 NCDRC CK 0083
  • Coram: R.K. Agrawal, President; M. Shreesha, Member
  • Bench: Division Bench
  • Advocates: Shweta Kapoor
  • Result: Dismissed
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