Natarajan (Deceased) And Others Vs Padmalakshmi

Madras High Court 23 Jul 2019 Civil Revision Petition (PD) No. 4316, 4317 Of 2014, Miscellaneous Petition No. 1 Of 2014 (2019) 6 Mad LJ 489
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition (PD) No. 4316, 4317 Of 2014, Miscellaneous Petition No. 1 Of 2014

Hon'ble Bench

Abdul Quddhose, J

Advocates

G.Dilip Kumar, K.Prabhakaran

Final Decision

Dismissed

Acts Referred

Constitution Of India, 1950 — Article 227#Code Of Civil Procedure, 1908 — Section 148, Order 6 Rule 17, Order 22 Rule 4, Order 22 Rule 10a#Madras City Tenants Protection Act, 1921 — Section 3, 9#Limitation Act, 1963 — Section 5

Judgement Text

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