Kerala State Electricity Board & 2 Ors Vs A.J Sunny

National Consumer Disputes Redressal Commission 23 Oct 2019 Revision Petition No. 2226 Of 2019 (2019) 10 NCDRC CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2226 Of 2019

Hon'ble Bench

Deepa Sharma, Presiding Member; C. Viswanath, Member

Advocates

Mukund P. Unny

Final Decision

Dismissed

Acts Referred
  • Indian Electricity Act, 1910 - Section 56, 56(2)
  • Consumer Protection Act, 1986 - Section 2(1)(d), 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 10 NCDRC CK 0078
  • Coram: Deepa Sharma, Presiding Member; C. Viswanath, Member
  • Bench: Division Bench
  • Advocates: Mukund P. Unny
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Electricity Act, 1910 - Section 56, 56(2)
  • Consumer Protection Act, 1986 - Section 2(1)(d), 21(b)
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