Unihomes-3 People Welfare Association Vs M/S. Unitech Limited
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Consumer Case No. 570 Of 2018
Hon'ble Bench
V.K. Jain, Presiding Member
Advocates
Sudhir Mahajan, Varun, Chitra
Final Decision
Disposed Of
Acts Referred
- Consumer Protection Act, 1986 - Section 12, 12(1)(b)
Judgement Text
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