M/S. Canara Bank & 2 Ors Vs Vijayakumaran Raghavan
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
First Appeal No. 52 Of 2016
Hon'ble Bench
R.K. Agrawal, President; M. Shreesha, Presiding Member
Advocates
P. Gopinath Menon, Parvathy Kottol, Jogy Scaria
Final Decision
Allowed
Acts Referred
Consumer Protection Act, 1986 — Section 19
Judgement Text
Translate: