M/s.United India Insurance Company Limited Vs Annamalai And Others
Bench: Single Bench
Result Published
Judgement Snapshot
Case Number
Civil Miscellaneous Appeal No. 1485, 1486, 1487, 1488 Of 2009, Miscellaneous Petition No. 1 Of 2011
Hon'ble Bench
Rmt.Teekaa Raman, J
Advocates
J.Chandran, F.Terry Chellaraja
Final Decision
Dismissed
Judgement Text
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