A.Rathinavel Vs N.Ravichandran And Others

Madras High Court (Madurai Bench) 14 Aug 2019 Contempt Petition (MD) No. 1902 Of 2018 (2019) 08 MAD CK 0041
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Contempt Petition (MD) No. 1902 Of 2018

Hon'ble Bench

K.K.Sasidharan, J; G.R.Swaminathan, J

Advocates

A.M.Venkatakrishnan, N.S.Karthikeyan

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 MAD CK 0041
  • Coram: K.K.Sasidharan, J; G.R.Swaminathan, J
  • Bench: Division Bench
  • Advocates: A.M.Venkatakrishnan, N.S.Karthikeyan
  • Result: Disposed Of
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