Naresh Patel Vs Ketki Shah Talati

National Company Law Appellate Tribunal New Delhi 18 Dec 2019 Company Appeal (AT) (Insolvency) No. 1084 Of 2019 (2019) 12 NCLAT CK 0078
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1084 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Ankit Kumar Lal, Sneha Ravi Iyer, Srijan Singh

Final Decision

Allowed

Acts Referred
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 7

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 NCLAT CK 0078
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Ankit Kumar Lal, Sneha Ravi Iyer, Srijan Singh
  • Result: Allowed
Referenced Acts & Sections
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 7
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