P.Rajendran And Others Vs Government Of Puducherry And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition No. 23261, 23262, 23264 Of 2019, WMP No. 22973, 22979, 22982 Of 2019
Hon'ble Bench
Dr. G.Jayachandran, J
Advocates
R.Arumugam, C.T.Ramesh
Final Decision
Dismissed
Acts Referred
Constitution Of India, 1950 — Article 16(1), 16(4), 335
Judgement Text
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