C. Sudarsanan Vs Secretary To Government Of Tamil Nadu And Others

Madras High Court 26 Aug 2019 Writ Petition No. 24220 Of 2019 (2019) 08 MAD CK 0090
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 24220 Of 2019

Hon'ble Bench

S.Manikumar, J; Subramonium Prasad, J

Advocates

M/s.Aswini Devi, E.Manoharan

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 MAD CK 0090
  • Coram: S.Manikumar, J; Subramonium Prasad, J
  • Bench: Division Bench
  • Advocates: M/s.Aswini Devi, E.Manoharan
  • Result: Disposed Of
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