Ravindra Ahlawat Vs State Of Uttar Pradesh And Others

Allahabad High Court 9 Dec 2019 Writ C No. 39738 Of 2019 (2019) 12 AHC CK 0112
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ C No. 39738 Of 2019

Hon'ble Bench

Pankaj Mithal, J; Dr. Yogendra Kumar Srivastava, J

Advocates

Abhinav Gaur, Siddhartha Baghel

Final Decision

Dismissed

Acts Referred

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 11#Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1954 — Rule 19, 20, 29

Judgement Text

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Case Metadata
  • Citation: (2019) 12 AHC CK 0112
  • Coram: Pankaj Mithal, J; Dr. Yogendra Kumar Srivastava, J
  • Bench: Division Bench
  • Advocates: Abhinav Gaur, Siddhartha Baghel
  • Result: Dismissed
Referenced Acts & Sections

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953 — Section 11#Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1954 — Rule 19, 20, 29

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