Suman Chakraborty Vs Anhui Technology Imp. And Exp. Co. Ltd

National Company Law Appellate Tribunal New Delhi 7 Jan 2020 Company Appeal (AT) (Insolvency) No. 1090 Of 2019 (2020) 01 NCLAT CK 0011
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1090 Of 2019

Hon'ble Bench

S.J. Mukhopadhaya, J; Bansi Lal Bhat, J

Advocates

Abhigyan Choudhury, Ateendra Saumya Singh, Pranav Chadha, Arvind Kumar Gupta, Henna George, Amit Bhatnagar, Gautam Singhal

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NCLAT CK 0011
  • Coram: S.J. Mukhopadhaya, J; Bansi Lal Bhat, J
  • Bench: Division Bench
  • Advocates: Abhigyan Choudhury, Ateendra Saumya Singh, Pranav Chadha, Arvind Kumar Gupta, Henna George, Amit Bhatnagar, Gautam Singhal
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Code, 2016 - Section 8(1), 9
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