M/S. Swapnil Builders And Developers Vs Iila Banerjee

National Consumer Disputes Redressal Commission 7 Jan 2020 Revision Petition No. 906 Of 2018 (2020) 01 NCDRC CK 0025
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 906 Of 2018

Hon'ble Bench

V.K. Jain, Presiding Member

Advocates

Mohd. Anis-Ur-Rehman, B.S. Sharma

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 01 NCDRC CK 0025
  • Coram: V.K. Jain, Presiding Member
  • Bench: Single Bench
  • Advocates: Mohd. Anis-Ur-Rehman, B.S. Sharma
  • Result: Disposed Of
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