M/S Garg Oil Industries And Another Vs State Of Uttar Pradesh And Others

Allahabad High Court 14 Jan 2020 Writ C No. 37453 Of 2001 (2020) 01 AHC CK 0083
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ C No. 37453 Of 2001

Hon'ble Bench

Sudhir Agarwal, J; Rajeev Misra, J

Advocates

Manoj Kumar Rajvanshi, N.C. Rajvanshi, A. Khan, A. Khare, Ateeq Ahmad Khan,Dinesh Tewari, V. Singh, V.S. Singh

Final Decision

Dismissed

Acts Referred
  • State Financial Corporation Act, 1951 - Section 29

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 AHC CK 0083
  • Coram: Sudhir Agarwal, J; Rajeev Misra, J
  • Bench: Division Bench
  • Advocates: Manoj Kumar Rajvanshi, N.C. Rajvanshi, A. Khan, A. Khare, Ateeq Ahmad Khan,Dinesh Tewari, V. Singh, V.S. Singh
  • Result: Dismissed
Referenced Acts & Sections
  • State Financial Corporation Act, 1951 - Section 29
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