Qvc Exports Pvt. Ltd. Vs United Tradeco Fzc And Anr

National Company Law Appellate Tribunal New Delhi 28 Jan 2020 Company Appeal (AT) (Insolvency) No. 1351 Of 2019 (2020) 01 NCLAT CK 0056
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 1351 Of 2019

Hon'ble Bench

Venugopal M, J; Kanthi Narahari, Member (Technical); V.P. Singh, Member (Technical)

Advocates

Abhijeet Sinha, Aditya Shukla, Nitin Kumar Chahar, Piyush Singh

Final Decision

Allowed

Acts Referred
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 37(1)(i)
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 31, 60, 362, 482
  • Code Of Civil Procedure, 1908 - Section 152

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 01 NCLAT CK 0056
  • Coram: Venugopal M, J; Kanthi Narahari, Member (Technical); V.P. Singh, Member (Technical)
  • Bench: Full Bench
  • Advocates: Abhijeet Sinha, Aditya Shukla, Nitin Kumar Chahar, Piyush Singh
  • Result: Allowed
Referenced Acts & Sections
  • Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 - Regulation 37(1)(i)
  • National Company Law Appellate Tribunal Rules, 2016 - Rule 11
  • Insolvency And Bankruptcy Code, 2016 - Section 31, 60, 362, 482
  • Code Of Civil Procedure, 1908 - Section 152
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