Vyricharla Educational Society Vs B. Krishna Mohan

Andhra Pradesh High Court 28 Jun 2019 Civil Revision Petition No. 414, 427, 438 Of 2019 (2019) 06 AP CK 0001
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 414, 427, 438 Of 2019

Hon'ble Bench

M. Venkata Ramana, J

Advocates

Harinath Reddy Soma, M. Ashwani Kumar

Final Decision

Dismissed

Acts Referred
  • Civil Procedure Code, 1908 - Section 151, Order 1 Rule 10, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 8 Rule 9

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 AP CK 0001
  • Coram: M. Venkata Ramana, J
  • Bench: Single Bench
  • Advocates: Harinath Reddy Soma, M. Ashwani Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Civil Procedure Code, 1908 - Section 151, Order 1 Rule 10, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17, Order 8 Rule 9
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