HDFC Standard Life Insurance Co. Ltd. Vs Gangineni Vasundhara

National Consumer Disputes Redressal Commission 14 Feb 2020 First Appeal No. 2340 Of 2019 (2020) 02 NCDRC CK 0047
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 2340 Of 2019

Hon'ble Bench

Deepa Sharma, Presiding Member; C. Viswanath, Member

Advocates

Suman Bagga

Final Decision

Dismissed

Acts Referred

Consumer Protection Act, 1986 — Section 19

Judgement Text

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Case Metadata
  • Citation: (2020) 02 NCDRC CK 0047
  • Coram: Deepa Sharma, Presiding Member; C. Viswanath, Member
  • Bench: Division Bench
  • Advocates: Suman Bagga
  • Result: Dismissed
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 19

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